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[Cites 0, Cited by 0] [Section 340(1)] [Section 340] [Entire Act]

State of Maharashtra - Subsection

Section 340(1)(b) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(b)"existing local authority", in relation to any local, area, means the Municipal Council or the panchayat or where there is no Municipal Council or panchayat, the Zilla Parishad having jurisdiction over such area immediately before the specified day;