Section 96(3) in West Bengal Co-operative Societies Act, 2006
(3)The Co-operative Election Commissioner of the Election Commission shall be a person who is or has been a member of Indian Administrative Service not below the rank of the Secretary or Special Secretary to the Government of West Bengal [ xxx ] [Omitted by section 16(a) of the West Bengal Co-operative Societies (Amendment) Act, 2011 (West Bengal Act No. 14 of 2011), w.e.f. 6.2.2012, before omission it was as follows : and has served at least for two years either in Co-operative Department or in Co-operative Directorate.].
