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[Cites 0, Cited by 0] [Section 70(2)] [Section 70] [Entire Act]

State of Puducherry - Subsection

Section 70(2)(h) in Pondicherry Court-Fees and Suits Valuation Act, 1972

(h)the circumstances in which, the manner in which, and the authorities by which, allowance for used, damaged or spoiled stamps may be made;