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State of Jammu-Kashmir - Section

Section 11 in Jammu and Kashmir Micro and Small Enterprises Facilitation Council Rules, 2017

11. Progress report.

(1)The Council shall upload the basic information including the annual progress report of the Council on the web portal created for the purpose.
(2)The Council shall provide information to the Member-Secretary of the National Board for Micro, Small and Medium Enterprises as defined in the Act in the manner and form required from time to time.