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[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Maharashtra - Subsection

Section 36(3) in D.Y. Patil International University, Pune, Act, 2017

(3)The Chairperson for the committee mentioned under sub-section (2) shall be a Retired Justice from Supreme Court or Retired Chief Justice of any High Court. The Chairperson of the committee shall be a person who is recommended by the Hon'ble High Court at Mumbai.