Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 85] [Entire Act] NCT Delhi - Subsection Section 85(7) in The Delhi Co-operative Societies Rules, 2007 (7)Any document or record tendered by a party may on application be returned to the party after the disposal of the appeal, if any, or after the period of appeal.
