Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

State of Tamilnadu - Subsection

Section 10(2)(z) in Tamil Nadu State Council for Higher Education Act, 1992

(z)identify and administer innovative programmes for sustainable growth through self-generating funds from services such as, consultancy to industries, institutions and national and international organisations;