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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(a) in Rajasthan Sports (Registration, Recognition and Regulation of Associations) Act, 2005

(a)"Ad-hoc Executive Committee" means an Executive Body, which is temporarily entrusted with the management of the affairs of a Sports Association by the Registrar under Sections 24 and 26 of this Act,