Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Andhra Pradesh - Subsection Section 15(3) in Andhra Pradesh Registration of Horticulture Nurseries (Regulation) Act, 2010 (3)An inspection register shall be maintained by the nursery man for giving instructions in such form as may be prescribed.
