Allahabad High Court
State Of U.P. vs Dharm Singh And Others on 12 March, 2014
Bench: Ravindra Singh, Shashi Kant
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 42 Case :- GOVERNMENT APPEAL No. - 652 of 2007 Appellant :- State Of U.P. Respondent :- Dharm Singh And Others Counsel for Appellant :- Govt.Adovacate Hon'ble Ravindra Singh,J.
Hon'ble Shashi Kant,J.
Heard learned A.G.A. for the State of U.P. Summon the lower court's record within a period of six weeks from today.
List on 02.05.2014.
Order Date :- 12.3.2014 Monika