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Allahabad High Court

State Of U.P. vs Dharm Singh And Others on 12 March, 2014

Bench: Ravindra Singh, Shashi Kant





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- GOVERNMENT APPEAL No. - 652 of 2007
 

 
Appellant :- State Of U.P.
 
Respondent :- Dharm Singh And Others
 
Counsel for Appellant :- Govt.Adovacate
 

 
Hon'ble Ravindra Singh,J.
 

Hon'ble Shashi Kant,J.

Heard learned A.G.A. for the State of U.P. Summon the lower court's record within a period of six weeks from today.

List on 02.05.2014. 

Order Date :- 12.3.2014 Monika