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[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

State of Haryana - Subsection

Section 19(2)(g) in The Punjab Fruit Nurseries Act, 1961

(g)the detection, inspection, certification, method of transport or destruction, of fruit plants in respect of which a notification has been issued under section 12 or of any articles which have been in contact or proximity thereto and the regulation of the powers and duties of the officers who may be appointed in this behalf.