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Union of India - Section
Section 11 in The Warehousing Development and Regulatory Authority (Negotiable Warehouse Receipts) Regulations, 2011
11. This receipt is valid up to ............................................... being the date of expiry of the declared shelf-life.
....................................Name and signature of warehouseman/authorised official with sealTel. No ............................................................Endorsements| 1) Deliver the goods under receipt No | to | or to his order |
| (Name and signature with full address) | ||
| 2) Deliver the goods under receipt No | .........to........ | .............or to his order |
| (Name and signature with full address) | ||
| 3) Deliver the goods under receipt No..... | .......to | or to his order |
| (Name and signature with full address) |