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State of Madhya Pradesh - Section

Section 38 in The M.P. Ancient Monuments and Archaeological Sites and Remains Act, 1964

38. Repeal.

- The Ancient Monuments Preservation Act, 1904 (VIII of 1904), in its application to the State of Madhya Pradesh shall cease to have effect in relation to ancient and historical monuments, archaeological sites and remains and all other matters pertaining thereto which this Act applies, except as respects things done or omitted to be done before the commencement of this Act.