Madhya Pradesh High Court
Ku. Archana Choudhary vs The State Of Madhya Pradesh on 11 May, 2022
Author: Chief Justice
Bench: Ravi Malimath
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
BEFORE
HON'BLE SHRI JUSTICE RAVI MALIMATH,
CHIEF JUSTICE
&
HON'BLE SHRI JUSTICE PURUSHAINDRA KUMAR KAURAV
ON THE 11th OF MAY, 2022
WRIT PETITION No. 14929 of 2017
Between:-
1. KU. ARCHANA CHOUDHARY, D/O SHRI
MUNNALAL CHOUDHARY, AGED ABOUT 28
Y E A R S , OCCUPATION: GUEST FACULTY
(COMPUTER SCIENCE), R/O LAXMINARAYAN
MANDIR MARG, SAKET NAGAR, KALA BAG,
GANJ BASODA, DISTRICT VIDISHA (M. P.)
2. KU. KRANTI CHOUDHARY, D/O SHRI
MUNNALAL CHOUDHARY, AGED ABOUT 29
Y E A R S , OCCUPATION: GUEST FACULTY
(COMPUTER SCIENCE), R/O LAXMINARAYAN
MANDIR MARG, SAKET NAGAR, KALA BAG,
GANJ BASODA DISTRICT VIDISHA (M. P.)
3. SUDHA PATHAK, W/O SHRI HEMANT PATERIA,
D/O SHRI BHAIYALAL PATHAK, AGED ABOUT 29
Y E A R S , OCCUPATION: GUEST FACULTY
(COMPUTER SCIENCE), R/O VILLAGE BARETH,
TEHSIL GANJ BASODA DISTRICT VIDISHA (M.
P.)
.....PETITIONERS
(BY SHRI PRAVEEN KUMAR MISHRA - ADVOCATE )
AND
1. THE STATE OF MADHYA PRADESH, THROUGH
PRINCIPAL SECRETARY, HIGHER EDUCATION
DEPARTMENT, VALLABH BHAWAN, BHOPAL
(M.P.)
2. COMMISSIONER, HIGHER EDUCATION
Signature Not Verified
SAN
DEPARTM ENT, SATPURA BHAWAN, BHOPAL
(M. P.)
Digitally signed by PRASHANT
BAGJILEWALE
Date: 2022.05.18 11:11:40 IST
3. PRINCIPAL, SANJAY GANDHI MEMORIAL
2
P. G. COLLEGE, GANJ BASODA DISTRICT
VIDISHA (M. P.)
4. PRINCIPAL, GOVT. LAL BAHADUR SHASTRI
COLLEGE SIRONJ, DISTRICT VIDISHA (M. P.)
.....RESPONDENTS
(BY SHRI B.D. SINGH - GOVERNMENT ADVOCATE )
This petition coming on for admission this day, Hon'ble Shri Justice
Ravi Malimath, Chief Justice passed the following:
ORDER
The subject matter that arises for consideration in this petition is similar to the one considered by this Court in the order dated 26.04.2022 passed in Writ Petition No.6159 of 2022 and connected matters. Hence, both counsels submit that the matter can be disposed off by following the aforesaid order.
In view of the aforesaid, the writ petition is disposed off in terms of the order dated 26.04.2022 passed by this Court in W.P. No.6159 of 2022 and connected matters.
Pending interlocutory application is also disposed off.
(RAVI MALIMATH) (PURUSHAINDRA KUMAR KAURAV)
CHIEF JUSTICE JUDGE
pb
Signature Not Verified
SAN
Digitally signed by PRASHANT
BAGJILEWALE
Date: 2022.05.18 11:11:40 IST