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Calcutta High Court (Appellete Side)

M/S. Balmer Lawrie & Co. Ltd vs The Deputy Chief Labour Commissioner ... on 4 November, 2019

Author: Debangsu Basak

Bench: Debangsu Basak

                                        1


1    04.11.                  W.P. No.11842(W) of 2019
ns    2019
                        M/s. Balmer Lawrie & Co. Ltd.
                                    Versus
               The Deputy Chief Labour Commissioner (Central) &
                                     anr.


               Ms. Sonal Shah                ...      For the petitioner.

               Mr. Supreme Naskar       ...    for private respondent.

Re: CAN 9983 of 2019 Affidavit-of-service filed in Court today be taken on record. The same is yet to be paginated.

List the application in the Combined Monthly List of Cases for the Month of January, 2020.

Urgent certified website copies of this order, if applied for, be made available to the parties upon compliance of the requisite formalities.

( Debangsu Basak, J. )