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[Cites 0, Cited by 0] [Section 64] [Entire Act]

Union of India - Subsection

Section 64(g) in The Merchant Shipping (Examination Of Engineers In The Merchant) Navy Rules, 1963

(g)A candidate who when taking Part B' passes in Sec. (ii), but fails in Sec. (i), will be given a pass in Sec. (ii) and may sit for re-examination in Sec. (i).