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State of Punjab - Section

Section 48 in Guru Angad Dev Veterinary and Animal Sciences University Act, 2005

48. Obligations to be discharged by University.

- Any obligation incurred, before the commencement of this Act, by the existing University to confer any degree or other academic distinction, to any person or to grant any copy of any degree, diploma, certificate, marks sheet or other document to any person shall, on such commencement, be the obligation of the University.