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State of Rajasthan - Section

Section 5 in Rajasthan Public Parks Rules, 1959

5. Prohibition of trading by park servants

- No Superintendent or any Officer-in-charge of a park or any park servant, shall either as Principal or agent, trade in park produce or become interested in any sale or purchase or exchange or in any contract of the park produce or lease of the park land whether in or outside the park within the same district.