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[Cites 0, Cited by 0] [Section 72] [Entire Act]

State of Punjab - Subsection

Section 72(a) in Punjab Jail Manual, 1996

(a)The Superintendent shall visit the jail farm atleast twice a week and satisfy himself that all necessary measures are being taken therein for the purpose of cultivating and producing ample and continuous supply of vegetables, condiments and other crops, for consumption by the prisoners; that the land included in the farm is kept in proper order and free from weeds, that the disposal of filth and refuse from the jail is effectively and fully conducted, that stable litter and other manure is suitably disposed of and that the premises generally are maintained in good sanitary condition and that the jail farm is being run on scientific and production-oriented basis.