Rajasthan High Court - Jodhpur
Gayatri vs Maharaja Ganga Singh University, ... on 25 February, 2021
Author: Pushpendra Singh Bhati
Bench: Pushpendra Singh Bhati
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Writ Petition No. 5769/2020
Gayatri
----Petitioner
Versus
Maharaja Ganga Singh University, Bikaner
----Respondent
Connected With
S.B. Civil Writ Petition No. 17551/2019
Principal, Rastra Udai Shikshak Prashikshan College
----Petitioner
Versus
Sudarshna Bishnoi
----Respondent
S.B. Civil Writ Petition No. 17552/2019
Principal, Rastra Udai Shikshak Prashikshan College
----Petitioner
Versus
Gayatri
----Respondent
S.B. Civil Writ Petition No. 642/2020
Maharaja Ganga Singh University, Bikaner
----Petitioner
Versus
Gayatri
----Respondent
For Petitioner(s) : Mr. Vikas Bijarnia
Mr. Bheemkant Vyas
For Respondent(s) : Mr. DD Chitlangi
HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI
Order 25/02/2021 In wake of onslaught of COVID-19, abundant caution is being taken while hearing the matters in Court.
List after four weeks.
Interim order, if any, to continue till next date.
(DR.PUSHPENDRA SINGH BHATI),J.
90-93/Jitender//-
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