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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Himachal Pradesh - Subsection

Section 25(7) in Himachal Pradesh Food Security Rules, 2019

(7)The fair price shop Level Vigilance Committees will conduct the social audit of fair price shops of record relating to allotment, storage and distribution of ration commodities to consumers under Targeted Public Distribution System.