Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 130(2)] [Section 130] [Entire Act]

Union of India - Subsection

Section 130(2)(c) in THE FINANCE ACT, 2021

(c)Managing Directors, not exceeding four, to be appointed by the Central Government, who shall be whole-time directors of the Corporation;