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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Andhra Pradesh - Subsection

Section 7(3) in Acquisition and Transfer of Property by Gram Panchayats, Mandal Parishads and Zilla Parishads Rules, 2001

(3)The Gram Panchayat, Mandal Parishad and Zilla Parishad may dispense with the publication in the District Gazette as required by sub-rules (1) and (2) in the case of leases which are granted during the course of a financial year owing to the failure of the original lessee to fulfil the terms of his lease,