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The Mavilayi Service Cooperative Bank ... vs Commissioner Of Income Tax Calicut on 22 September, 2020

Bench: Rohinton Fali Nariman, Navin Sinha, Indira Banerjee

     ITEM NO.1                         Court 3 (Video Conferencing)          SECTION XI-A

                                 S U P R E M E C O U R T O F         I N D I A
                                         RECORD OF PROCEEDINGS

     I.A. No. 30475/2020 in Civil Appeal Nos. 7343-7350/2019

     THE MAVILAYI SERVICE COOPERATIVE BANK LTD.                           Appellant(s)

                                                    VERSUS

     COMMISSIONER OF INCOME TAX CALICUT                                   Respondent(s)

     (ONLY I.A NO. 30475/2020 TO BE LISTED)
     (IA No. 30475/2020 - STAY APPLICATION)

     Date : 22-09-2020 This matter was called on for hearing today.

     CORAM :
                           HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
                           HON'BLE MR. JUSTICE NAVIN SINHA
                           HON'BLE MS. JUSTICE INDIRA BANERJEE

     For Appellant(s)
                                      Mr.   Shyam Divan, Sr. Adv.
                                      Mr.   M. Gireesh Kumar, Adv.
                                      Mr.   Arun Raj S., Adv.
                                      Mr.   Ankur S. Kulkarni, AOR

     For Respondent(s)

                                      Mr. Balbir Singh, ASG.
                                      Ms. Gargi Khanna, Adv.
                                      Mr. P. v. Yogeshwaran, Adv.
                                      Mrs. Anil Katiyar, AOR

                            UPON hearing the counsel the Court made the following
                                               O R D E R

Issue notice in I.A. No. 30475/2020. Reply to be filed within two weeks.

Set down the application along with the main appeals for final disposal on 14th October, 2020.

(NIDHI AHUJA) (NISHA TRIPATHI) 18:49:14 IST Reason: AR-cum-PS BRANCH OFFICER