Supreme Court - Daily Orders
M/S. Kanak Exports vs Union Of India . on 31 July, 2015
Bench: A.K. Sikri, Rohinton Fali Nariman
ITEM NO.109 COURT NO.13 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No. 658/2006
M/S. KANAK EXPORTS Appellant(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
Date : 31/07/2015 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
For Appellant(s)
Mr. E. R. Kumar, Adv.
Mr. Nitin Thukral, Adv.
Mr. Galav Sharma, Adv.
M/s. Parekh & Co.
For Respondent(s)
Mr. Annam D. N. Rao, Adv.
Mr. Annam Venkatesh , Adv.
Mr. Sudipto Sircar, Adv.
Ms. Neelam Jain, Adv.
Ms. Ankita Chadha, Adv.
Ms. Vaishali R., Adv.
UPON hearing the counsel the Court made the following
O R D E R
List the matter on 04.08.2015.
(Nidhi Ahuja) (Suman Jain) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by Suman Wadhwa Date: 2015.08.01 12:56:07 IST Reason: