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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Andhra Pradesh - Subsection

Section 19(17) in Andhra Pradesh Universities Act, 1991

(17)to confer in consultation with the Academic Senate either suo motu or on a representation received in this behalf from a college, autonomy on any college in the University area and to likewise withdraw such autonomy;