Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 83] [Entire Act]

State of Rajasthan - Subsection

Section 83(3) in The Nathdwara Temple Rules, 1973

(3)The advance to a subscriber from the sum standing to his credit in his Provident Fund Account and the manner of repayment thereof shall be in accordance with the rules prescribed from time to time by the State Government for similar classes of its employees.