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[Cites 0, Cited by 0] [Section 10A(2)] [Section 10A] [Entire Act]

State of West Bengal - Subsection

Section 10A(2)(d) in West Bengal Apartment Ownership Act, 1972

(d)[ in case of rejection, forthwith communicate the order of rejection to the owner or owners.] [Inserted by the West Bengal Apartment Ownership (Amendment) Act, 1992 (West Bengal Act No. 21 of 1992).]