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[Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act]

State of Telangana - Subsection

Section 28(1)(d) in Telangana Charitable and Hindu Religious Institutions and Endowments Act, 1987

(d)commits any malfeasance or misfeasance or is guilty of breach of trust or misappropriation in respect of the properties of the institution or endowment;