Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 3] [Section 53(2)] [Section 53] [Entire Act]

State of Tamilnadu - Subsection

Section 53(2)(f) in Tamil Nadu Private Colleges (Regulation) Act, 1976

(f)the admission of students in private colleges including special provision for the-advancement of socially and educationally Backward Classes of citizens and the Scheduled Castes and the Scheduled, Tribes.