Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34] [Entire Act] State of Uttar Pradesh - Subsection Section 34(1) in The U.P. Higher Judicial Service Rules, 1975 (1)fdlh Hkh lsok esa lh/kh HkrhZ esa vxzsuhr (carried forward) vkjf{kr fjfDr;ksa dks] ;fn dksbZ gks] lfEefyfr djrs gq, dqy 50 izfr'kr ls vf/kd vkj{k.k u jgsxkA
