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State of Odisha - Section

Section 35 in The Orissa Factories Rules, 1950

35. Source of supply.

- The water provided for drinking shall he supplied-
(a)from [* * *] [Deleted vide Orissa Gazette Part III-A/18.11.1977.] a public water supply system; or
(b)from any other source approved in writing by the Health Officer.