Delhi High Court - Orders
Sh. Arvind Srivastava vs Union Of India And Ors on 18 May, 2023
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* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 9247/2019 and CM APPL. 38133/2019
SH. ARVIND SRIVASTAVA ..... Petitioner
Through: Ms. Neeha Nagpal, Mr. Malak M.
Bhatt, Mr. Vishvendra Tomar and
Ms. Supriya Julka, Advocates.
versus
UNION OF INDIA AND ORS. ..... Respondents
Through: Mr. Kirtiman Singh, CGSC with
Ms.Vidhi Jain, Advocate for UOI.
Mr. Rajesh Gogna, CGSC with
Ms.Priya Singh, Advocate for UOI.
Mr. Kunal Tandon and Mr. Surendra
Kumar, Advocate for R-4.
CORAM:
HON'BLE MR. JUSTICE GAURANG KANTH
ORDER
% 18.05.2023 The hearing has been conducted through hybrid mode (physical and virtual hearing).
List on 05.10.2023 along with W.P.(C) 6461/2019, 1872/2021 and 10540/2022.
GAURANG KANTH, J MAY 18, 2023 N3 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/09/2023 at 15:21:42