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[Cites 0, Cited by 0] [Section 23(4)] [Section 23] [Entire Act]

State of Bihar - Subsection

Section 23(4)(e) in The Bihar Apartment Ownership Act, 2006

(e)to specify the manner in which the income derived and expenditure incurred by the Association of Apartment Owners shall be dealt with, or as the case may be, accounted for.