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Union of India - Section

Section 12 in Bachelor of Pharmacy (B.Pharm) Course Regulations, 2014

12. Mode of examinations.

(1)Theory examination shall be of three hours and practical examination shall be of four hours duration.
(2)A candidate who fails in theory or practical examination of a subject shall re-appear in theory or practical as the case may be.
(3)Practical examination shall also consist of a viva -voice (Oral) examination.