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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 18(1) in Arunachal Pradesh Indian Medicine Council Act, 2013

(1)A society or a Trust lawfully registered under the relevant laws of the State Government or the Central Government may establish Indian Medicine Medical Colleges and Institutes that conduct Teaching and Research works duly recognized by the Central Council after obtaining previous permission from the State Government.