Himachal Pradesh High Court
Gopal Dass Sharma vs . State Of H.P. & Anr. on 5 March, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
Gopal Dass Sharma vs. State of H.P. & anr.
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CWP No. 893/20225.3.2022 Present: Mr. Anil God, Advocate, vice Mr. M.L. Sharma, Advocate, for the petitioner.
Mr. Ashok Sharma, A.G. with Rajinder Dogra, Sr. Addl. A.G., Mr. Shiv Pal Manhans and Mr. Vinod Thakur, Addl. A.Gs. for the respondent-State.
Leaving all questions of law open, admit.
r to (Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge 5.3.2022 (pankaj) ::: Downloaded on - 07/03/2022 20:12:45 :::CIS