Section 3(3)(iii) in U.P. Kshettra Panchayats (Removal of Disqualification and Settlement of Disputes Relating to Disqualification and Membership) Rules, 1994

[Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act]

(iii)In the case of sentence of both imprisonment and fine from the date of expiry of sentence or payment or recovery of fine whichever is later.

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