Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

NCT Delhi - Section

Section 4 in Delhi Development Authority (Management and Disposal of Housing Estates) Amendment Regulations, 2022

4. In the said regulations ,for regulation 28 ,the following regulation shall be substituted , namely :

"28. Draw of Lots.-The allotment of property to eligible applicants shall be made by draw of lots under supervision of the Committee and where the number of eligible applicants exceeds the number of properties , lots shall be drawn to the extent of the number of properties available plus 100 per cent .thereof , if available serve as a waiting list.".