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[Cites 0, Cited by 0] [Section 289(1)] [Section 289] [Entire Act]

State of Chattisgarh - Subsection

Section 289(1)(a) in The Chhattisgarh Municipal Corporation Act, 1956

(a)make any vault, grave or interment within any wall, or underneath any passage, porch, portico, plinth or verandah, or any place of worship;