Allahabad High Court
C/M Janta Janardan Shiksha Sadan Inter ... vs State Of U.P. And Another on 1 October, 2019
Author: Ajay Bhanot
Bench: Ajay Bhanot
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 7 Case :- WRIT - C No. - 32460 of 2019 Petitioner :- C/M Janta Janardan Shiksha Sadan Inter College Tilav Mirzapur And Another Respondent :- State Of U.P. And Another Counsel for Petitioner :- Varad Nath Counsel for Respondent :- C.S.C. Hon'ble Ajay Bhanot,J.
Sri Varad Nath, learned counsel for the petitioner submits that certain relevant facts could not be brought on record. He seeks leave to withdraw the writ petition with liberty to file a fresh petition.
The writ petition is dismissed with liberty to file a fresh petition.
Order Date :- 1.10.2019 Ashish Tripathi