Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4E] [Entire Act] Union of India - Subsection Section 4E(1) in THE INDIAN BOILERS ACT, 1923 (1)The owner who proposes to register a boiler under section, shall engage on Inspecting Authority for carrying out inspection at the stage of erection of the boiler.
