Central Administrative Tribunal - Mumbai
Bala Subramanyam Lingale And Anr vs Western Naval Command on 1 January, 2020
» Ga 2020 wa .ou) ' 45 me L Oa Nose CENTRAL ADMINISTRATIVE TRIBUNAL MUMBALBENCH, MUSMEAL ORIGINAL APPL ICATION Nos.02/2020, 03/2020, 1/2020 & t 04/2020 Date of Decision: 1% January, 2020 CORAM: R. VITAYKUMAR, MEMBER (A) vanka Kiran Patil years, Occ : Family Welfare A Re siding at Laxman Patil House, Near Ganesh : Mandir, Paylipada, Trombay Ys Mumbai - 406 088. The applicant is employee of the respondents and w orking with e office address of Respondent No.3 .. Applicant in O4 No.022020 ie sy tp 3 SE iS ct Mr. Vijay Kumar Tavhare Age:45 years, Occupati on:Radiographer Residing at Flat No.45, Shivshehi Building, Shivai Nagar, Plot No.03, JA. Grou nd Post, Thane (W) -- 400 606 The applicant is employee of the Respondents and working w ith The Office address of Respondent No.3... Applicant int OA No. 832026 i. Mr. Bala Subramany arn Li migala Age:4 42 years, Occupation : Pha rmacist Res iding : at C-104, Malhar Park, Chinchpada Road. Ralyan (5), 'Thane = - 43 L. 3 306, 2. Me. Satinder Roop Singh Age: 42 years, Occupation :Pharmacist Permanent resident of Village Jalarl' Past O! fee Fax wwakar Tahasil, at No land 2 are employ ee5 of the Responde ents and working with The office address of Respondent No.3... Applicants in OA No. L2o2e Mes. Vanita Taya Patil Age : 48 years, Occupation : Lady Health 2 Of Nos. 02, 03. Of & 04/2020 , Housing Sac! aby y Lt, of the » Respondes nits sand working with . the Office address of Respondent No.3. Applicant in OA No. 4/2026 (By Advacate Shri Santosh Karandikar } Persus 1. Union of India through Secretary Ministry of Defense having 0 office at Room No.234 -- South Block, Ministry of Defense Office, New Delhi- 110 011. 2. Flag Officer Commanding-In-Chief (For CCPO), Western Nav al Command, Maurmbai ~-- 406 023 The Admiral Superintendent, Naval Dockyard (For SMP) Mumbai ~- 400 025. . espondents in ail OAs sa ORDER (ORAL)
These matters have been placed beroars thig Benci Sine setectiong have nen Seen yenoved after filing of the GA Nes.02, O03 & OLS 2029 with requisites aiary numbers oF OS.4L.2018 and OR No. Od 2080 on 27.21.2019. Soplicants and their counsel were agesn asked is rectity Lire op ecl Loans oy Notice cared O9.12 2019 eur euch Ghpections AVE TROt been removed mor circulation xrequestec,.
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