Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 45D(2)] [Section 45D] [Entire Act] Union of India - Subsection Section 45D(2)(a) in The Employees' State Insurance Act, 1948 (a)is not able to recover the entire amount by the sale of the property movable or immovable, within his jurisdiction; or