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[Cites 0, Cited by 0] [Section 6(4)] [Section 6] [Entire Act]

State of Chattisgarh - Subsection

Section 6(4)(iii) in Chhattisgarh Minerals (Mining, Transportation and Storage) Rules, 2009

(iii)No objection certificate under The Air Pollution (Prevention and Control of Pollution) Act, 1981 (Central Act No. 14 of 1987), if necessary;