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[Cites 0, Cited by 0] [Section 77] [Entire Act]

State of Uttar Pradesh - Subsection

Section 77(2) in U.P. Zila Panchayats Service Rules, 1970

(2)The rate of contribution made by a [Zila Panchayat] to deposit account under the Provident Fund of a subscriber, who does not opt for the benefit of the U. P. [Zila Panchayat] [Substituted by U. P. Act No. 9 of 1994.] Employees Retirement Benefit Rules, 1972, shall be equal to one-half of the amount subscribed by him but under no circumstances shall exceed ten paise in a rupee on the pay as defined in the U. P. Fundamental Rules of a servant.]