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Supreme Court - Daily Orders

Arpit Sunil Bhargava vs Mahak Arpit Bhargava on 9 April, 2019

      ITEM NO.4                         REGISTRAR COURT. 2                SECTION XVI-A

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS


                                         BEFORE THE REGISTRAR RAJESH KUMAR GOEL

      TRANSFER PETITION (CIVIL) Diary No(s). 5492/2019

      ARPIT SUNIL BHARGAVA                                               Petitioner(s)

                                                    VERSUS

      MAHAK ARPIT BHARGAVA                                               Respondent(s)

      (FOR ADMISSION and IA No.52355/2019-EX-PARTE STAY and IA
      No.52356/2019-EXEMPTION FROM FILING O.T. and IA No.52353/2019-
      CONDONATION OF DELAY IN REFILING)

      Date : 09-04-2019 This petition was called on for hearing today.



      For Petitioner(s)                 Mr.Aseem Talwar,Adv.
                                        M/S. Mitter & Mitter Co., AOR

      For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay in re-filing the petition is condoned.

Registry to proceed further.

RAJESH KUMAR GOEL Registrar SB Signature Not Verified Digitally signed by SUSHMA KUMARI BAJAJ Date: 2019.04.10 10:07:24 IST Reason: