Supreme Court - Daily Orders
Arpit Sunil Bhargava vs Mahak Arpit Bhargava on 9 April, 2019
ITEM NO.4 REGISTRAR COURT. 2 SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR RAJESH KUMAR GOEL
TRANSFER PETITION (CIVIL) Diary No(s). 5492/2019
ARPIT SUNIL BHARGAVA Petitioner(s)
VERSUS
MAHAK ARPIT BHARGAVA Respondent(s)
(FOR ADMISSION and IA No.52355/2019-EX-PARTE STAY and IA
No.52356/2019-EXEMPTION FROM FILING O.T. and IA No.52353/2019-
CONDONATION OF DELAY IN REFILING)
Date : 09-04-2019 This petition was called on for hearing today.
For Petitioner(s) Mr.Aseem Talwar,Adv.
M/S. Mitter & Mitter Co., AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay in re-filing the petition is condoned.
Registry to proceed further.
RAJESH KUMAR GOEL Registrar SB Signature Not Verified Digitally signed by SUSHMA KUMARI BAJAJ Date: 2019.04.10 10:07:24 IST Reason: