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[Cites 0, Cited by 0] [Section 407] [Entire Act]

State of Goa - Subsection

Section 407(1) in Goa Succession, Special Notaries and Inventory Proceeding Act, 2012

(1)Any creditor may make an application in the inventory proceeding seeking acknowledgment and payment of the debts due to him by the inheritance which have not been listed by the head of the family.