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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(1)(d) in The Jayanti Shipping Company (Acquisition Of Shares) Act, 1971

(d)examine any person having the control of, or employed in connection with, the company and require him to make any statement touching the affairs of the company.