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[Cites 0, Cited by 0] [Section 52] [Entire Act]

State of West Bengal - Subsection

Section 52(1) in West Bengal Societies Registration Rules, 1963

(1)The chairman and the vice-chairman shall exercise such powers and perform such duties as are conferred or imposed on them by the Act, the Rules and these bye-laws. and may from time to time, be conferred or required by the general meeting or the managing committee.